For assisting the Hon’ble Chairperson on various important issues about the working of the Appellate Tribunal for Electricity.
For overall monitoring and co-ordination between the Registry and Administration so as to implement the decisions taken by various Committees in the Appellate Tribunal for Electricity.
For overseeing and ensuring the computerization and digitalization and other related matters in Appellate Tribunal for Electricity.
For overseeing and ensuring the computerization and digitalization and other related matters in Appellate Tribunal for Electricity.
For dealing with matters relating to sexual harassment of women at workplace in Appellate Tribunal for Electricity.
For dealing with matters relating to the grievance of public and staff about the working of Appellate Tribunal for Electricity.
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