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Appellate Tribunal for Electricity
7th Floor, Core 4,
SCOPE Complex, Lodhi Road,
New Delhi-10003


 

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HON'BLE MR. JUSTICE N. K. PATIL, Member (Judicial)

Profile of HON'BLE MR. JUSTICE N. K. PATIL

                Hon'ble Mr. Justice N.K. Patil was born on 2nd May, 1954 at Bidar District, Karnataka State. He completed PUC and Degree at B.V. Boomareddy College, Bidar and Law Degree at Renukacharya Law College, Bengaluru.

       He was enrolled as an Advocate on 9th April, 1982, and practising in the High Court of Karnataka. He was appointed as an Additional Judge of the High Court of Karnataka on 11th December, 2000 and became permanent Judge on 18th April, 2002.

       He was in the Board of Governors of Karnataka Judicial Academy for two terms and had participated in the international, national and State conferences on various subjects. He was Chairman of High Court Legal Service Committee. He was a Member of the Committee for establishment of High Court Benches in the districts of Dharwad and Gulbarga in Karnataka State

       Justice Patil served as Chairman, Core Committee for submitting Comprehensive Master Action Plan Report for the development of lakes within the jurisdiction of BBMP, BDA and BMRC Bangaluru. He was the Chairman of Review and Monitoring Committee for providing infrastructure facilities to Subordinate Judiciary and Executive Chairman for Karnataka State Legal Services Authority, Bengaluru. He headed the Core Committee for the preparation of the Comprehensive Master Action Plan for eradication of malnutrition among children in the State of Karnataka and a detailed Report was submitted by the Core Committee to the High Court which was accepted and the same is being implemented by the State Government. During his tenure as Judge in the Karnataka High Court, he delivered several landmark judgments on several important subjects. After a tenure of about 16 years, he superannuated on 1St May 2016. He took oath as Judicial Member of the Appellate Tribunal for Electricity, Ministry of Power, Government of India, New Delhi, on 22nd September, 2017 (F/N).

   
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